Unknown vs State Of Uttarakhand And Others
2025 Latest Caselaw 4348 UK

Uttarakhand High Court

Unknown vs State Of Uttarakhand And Others on 15 September, 2025

                                                                              2025:UHC:8222-DB



HIGH COURT OF UTTARAKHAND AT NAINITAL

        THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR
                                    AND
        THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY
                Special Appeal No.226 of 2024
                        15th September, 2025


Kundan Singh Bisht                                                             ...Appellant

                                  Versus


State of Uttarakhand and Others                 ...Respondents
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Presence:-
Mr. Hem Chandra Joshi, learned counsel for the appellant.
Mr. B.S. Parihar, learned Addl. C.S.C. for the State of Uttarakhand/ respondent
nos.1 to 5.
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JUDGMENT :

(Per Sri G. NARENDAR, C.J.)

Application (IA No.2 of 2025) is preferred

praying to withdraw the special appeal.

2. The same is placed on record.

3. The appeal is dismissed as withdrawn.

(G. NARENDAR, C.J.)

(SUBHASH UPADHYAY, J.) Dated: 15.09.2025 KK/SS

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SUKHBANT SINGH UTTARAKHAND, 2.5.4.20=71978f9c61bfde0ba69967c787b1764ea7bc7dd129a8a6380d49b1885e 628615, postalCode=263001, st=UTTARAKHAND, serialNumber=2D8B71B8D8E345F6B7F95B1DD4FB4BEBD2B7D72C42261361AE D33172F152148D, cn=SUKHBANT SINGH

Date: 2025.09.17 15:08:00 +05'30'