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AO/318/2023
2025 Latest Caselaw 4096 UK

Citation : 2025 Latest Caselaw 4096 UK
Judgement Date : 4 September, 2025

Uttarakhand High Court

AO/318/2023 on 4 September, 2025

                   Office Notes, reports,
                   orders or proceedings
SL.
        Date         or directions and                      COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                         Signatures
      04.09.2025                            A.O. No. 318 of 2023
                                            With
                                            CROSA No. 1 of 2023
                                            Hon'ble Alok Mahra, J.

Mr. V.K. Kohli, learned Senior Counsel assisted by Kanti Ram Sharma and Mr. I.P. Kohli, learned counsel for the appellant/Insurance Company.

2. Mr. Z.U. Siddqui, learned counsel for respondent nos. 1 to 7.

3. Mr. Pradeep Chamyal, learned counsel for respondent no.8.

4. Arguments heard.

5. Judgment reserved.

(Alok Mahra, J.) 04.09.2025 Mamta

 
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