ITA/12/2024
2025 Latest Caselaw 5185 UK

Uttarakhand High Court

ITA/12/2024 on 31 October, 2025

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                                        ITA No.12 of 2024
      31.10.2025
                                        Hon'ble G. Narendar, C. J.
                                        Hon'ble Subhash Upadhyay, J.

Mr. Hari Mohan Bhatia, learned counsel for the appellant.

2. Mr. C.S. Rawat, learned counsel for the respondent/caveator.

3. Heard.

4. Judgment reserved.

(Subhash Upadhyay, J.) (G. Narendar, C.J.) 31.10.2025 31.10.2025 R/SS