C528/1925/2025
2025 Latest Caselaw 5148 UK

Uttarakhand High Court

C528/1925/2025 on 30 October, 2025

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.10.2025                        C528 No.1925 of 2025
                                        Hon'ble Alok Kumar Verma, J.

The Criminal Complaint (No.3149 of 2023), filed by the applicant, was dismissed under Section 203 of the Code of Criminal Procedure, 1973. The Magistrate held that the case is of civil nature. A Criminal Revision (No.32 of 2024) was filed. The said Revision has been dismissed vide judgment dated 17.09.2025, passed by learned IInd Additional Sessions Judge, Nainital.

2. Heard Mr. D.S. Mehta, learned counsel for the applicant and Ms. Sweta Badola Dobhal, learned Brief Holder for the respondent no.1.

3. On the request of Mr. D.S. Mehta, Advocate, list on 31.10.2025.

                                                                 (Alok Kumar Verma, J.)
                                        JKJ/Pant                             30.10.2025