CRLA/689/2024
2025 Latest Caselaw 5147 UK

Uttarakhand High Court

CRLA/689/2024 on 30 October, 2025

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

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                                      CRLA No.689 of 2024
                                      Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Ms. Nitya Ramakrishnan, learned Senior Advocate assisted by Mr. C.K. Sharma, Mr. Mujahid Ahmad, Ms. Stuti Rai, Mr. Manish Kumar Pandey and Mr. Nitin Tewari, Advocates for the appellants.

2. Mr. B.N. Molakhi, D.A.G. for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 30.10.2025 SK