BA1/2028/2025
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Uttarakhand High Court

BA1/2028/2025 on 29 October, 2025

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                                                                               2025:UHC:9515

                              BA 1st No.2028 of 2025

                              Hon'ble Ashish Naithani, J.

Mr. Gaurav Singh, learned counsel for the Applicant.

2. Mr. Vikash Uniyal, learned Brief Holder, for the State of Uttarakhand.

3. In the High Court of Uttarakhand, the present case arises from Bail Application under Section 483 of Bhartiya Nagarik Suraksha Sanhita, 2023 seeking regular bail for the Applicant Aash Mohammad S/o Sri Hasim, who has been accused in FIR/Case Crime No.499 of 2024 under Sections 323, 363, 366, 376 (2) (n), 376 (d) of IPC and under Section 3(A)/4(ii) and 5 (1)(g)/6 of the Protection of Children from Sexual Offences Act, 2012, at Police Station Laksar, District Haridwar. The Applicant is in judicial custody since 31.05.2024.

4. At the very outset, learned counsel for the Applicant submits that this is a case of parity as co-accused, namely, Aslam S/o Iqbal was granted bail by this Court vide judgment dated 04.08.2025 in BA 1st No.1354 of 2025.

5. Learned State Counsel very fairly admits the fact that the co-accused was granted bail by this Court.

6. Considering the overall facts and circumstances of the case and the fact that co-accused was granted bail by this Court, the Applicant has made out a case for bail.

7. Accordingly, bail application is allowed. It is directed that the Applicant - Aash Mohammad S/o Sri Hasim, be released on bail in connection with FIR/Case Crime No.499 of 2024 under Sections 323, 363, 366, 376 (2) (n), 376 (d) of IPC and under Section 3(A)/4(ii) and 5 (1)(g)/6 of the Protection of Children from Sexual Offences Act, 2012, at Police Station Laksar, District Haridwar, on his furnishing a personal bond with two sureties each in the like amount to the satisfaction of the concerned court. The Applicant shall cooperate with the trial proceedings and shall not misuse the liberty granted to him.

(Ashish Naithani, J.) 29.10.2025 Nitesh/

NITESH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND,

2.5.4.20=bea38a9cb7bca67cc3988ad93d563d 95c70eb77fa0ea4758e401cf436bdce9fb,

RAWAT postalCode=263001, st=UTTARAKHAND, serialNumber=F691686B3C447434E89897BC DC0B6567DCE4B7108B324FFED3C8A159F3B DD03C, cn=NITESH RAWAT Date: 2025.10.29 16:11:46 +05'30'