WPSS/1668/2025
2025 Latest Caselaw 4920 UK

Citation : 2025 Latest Caselaw 4920 UK
Judgement Date : 16 October, 2025

Uttarakhand High Court

WPSS/1668/2025 on 16 October, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                      2025:UHC:9295
              Office Notes,
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                               WPSS/1668/2025
                               Hon'ble Manoj Kumar Tiwari, J.

No representation for the petitioner. Mr. K.N. Joshi, Deputy Advocate General for the State.

2. Petitioner has challenged a Circular dated 27.07.2024, issued by Director, Elementary Education. He has also sought a mandamus to District Education Officer, Elementary to consider his request for grant of 'No Objection Certificate'.

3. Since the issue has been decided by this Court in Writ Petition No. 1481 of 2024 (SS) and other connected petitions, therefore, this writ petition is also decided in terms of the said judgment dated 02.09.2025.

4. Pending application (s), if any, stand disposed of.

(Manoj Kumar Tiwari, J.) 16.10.2025 Mahinder/

MAHINDER SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA43D2B 8F, cn=MAHINDER SINGH Date: 2025.10.16 17:21:34 +05'30' 2025:UHC:9295