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WPMS/2689/2025
2025 Latest Caselaw 4864 UK

Citation : 2025 Latest Caselaw 4864 UK
Judgement Date : 14 October, 2025

Uttarakhand High Court

WPMS/2689/2025 on 14 October, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  WPMS No.2689 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Siddharth Singh, Advocate for the petitioner.

2. Mr. Nikhil Singhal, Advocate for respondent no.1/2.

3. A Co-ordinate Bench of this Court while granting interim order in favour of the petitioner-judgment debtor has been pleased to direct the parties i.e., petitioner no.1/3/1 and respondent no.1/2 to appear in person before this Court today for exploring the possibility of amicable settlement between them.

4. The petitioner nos.1/3/1 is present in-person before this Court while respondent no.1/2 could not come due to some personal difficulty.

5. List this case on 28.10.2025, on which date both the parties shall appear positively.

6. Interim order dated 16.09.2025 is extended, till the next date of listing.

(Pankaj Purohit, J.) 14.10.2025 SK

 
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