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AO/165/2024
2025 Latest Caselaw 4771 UK

Citation : 2025 Latest Caselaw 4771 UK
Judgement Date : 9 October, 2025

Uttarakhand High Court

AO/165/2024 on 9 October, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               AO No.165 of 2024
                               With
                               AO No.589 of 2023
                               Hon'ble Alok Mahra, J.

Mr. Mangha Ram Kashyap, learned counsel for the appellant in AO No.165 of 2024.

2. Mr. Deepak Rawat, learned counsel for the appellant in AO No.589 of 2023.

3. Mr. Bhupendera Prasad, learned counsel for respondent no.4 in AO No.589 of 2023.

4. Arguments heard.

5. Judgment reserved.

(Alok Mahra, J.) 09.10.2025 BS

 
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