WPMS/1268/2013
2025 Latest Caselaw 4770 UK

Uttarakhand High Court

WPMS/1268/2013 on 9 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                   WPMS No.1268 of 2013
                                   Hon'ble Pankaj Purohit, J.

Mr. Siddhartha Singh, learned counsel for the petitioner.

2. Mr. Arvind Vashisth, Sr. Advocate assisted by Mr. Hemant S. Mehra, learned counsel for the respondent.

3. Put up this matter on 14.10.2025 under the heading 'Dictation of Judgment'.

4. Interim order dated 17.06.2013 to continue till then.

(Pankaj Purohit, J.) 09.10.2025 R.Dang