WPCRL/63/2024
2025 Latest Caselaw 5553 UK

Uttarakhand High Court

WPCRL/63/2024 on 17 November, 2025

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                               WPCRL No.63 of 2024
                               Hon'ble Ashish Naithani, J.

Mr. Aditya Singh, learned counsel for the petitioners.

2. Mr. N.S. Kanyal, learned AGA for the State.

3. Mr. Bhuwan Bhatt, learned counsel for respondent no.3.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 17.11.2025 Arti