C528/1489/2025
2025 Latest Caselaw 5461 UK

Uttarakhand High Court

C528/1489/2025 on 12 November, 2025

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                               C528 No.1489 of 2025
                               Hon'ble Ashish Naithani, J.

Mr. Jitendra Chaudhary, learned counsel for the petitioners.

2. Mr. Vijay Khanduri, learned Brief Holder for the State.

3. Mr. Divyam Sharma, learned counsel holding brief of Mr. Siddhartha Jain, learned counsel for respondent no.4.

4. Mr. Navneet Kaushik, learned counsel for respondent no.5.

5. Heard learned for the parties.

6. Judgment reserved.

(Ashish Naithani, J.) 12.11.2025 Arti