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3 November vs Municipal Corporation Nagar Nigam ...
2025 Latest Caselaw 5210 UK

Citation : 2025 Latest Caselaw 5210 UK
Judgement Date : 3 November, 2025

Uttarakhand High Court

3 November vs Municipal Corporation Nagar Nigam ... on 3 November, 2025

IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

          Writ Petition Service Bench No.7 of 2023
                          3 November, 2025


 Tribhuwan Agarwal and Others                   --------Petitioners

                                 Versus

 Municipal Corporation Nagar Nigam Kashipur and Others
                                                -------Respondents
 ----------------------------------------------------------------------
 Presence:-
 Mr. Tejas Agarrwal, learned counsel for the petitioners.
 Mr. B.S. Parihar, learned Addl. C.S.C. for the State of Uttarakhand/
 respondent nos.2 to 4.
 Mr. Davesh Bishnoi, learned counsel for respondent no.1.
 ----------------------------------------------------------------------
 JUDGMENT :

(per Mr. G. Narendar C. J.)

Withdrawal application (IA/6/2025) is preferred

praying leave to withdraw the Writ Petition qua petitioner

no.34 (Dr. Satanshu Mathur).

2. The same is placed on record.

3. Writ Petition is dismissed as withdrawn qua

petitioner no.34 (Dr. Satanshu Mathur).

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 03.11.2025 R/SS

 
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