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CLCON/199/2019
2025 Latest Caselaw 2814 UK

Citation : 2025 Latest Caselaw 2814 UK
Judgement Date : 23 May, 2025

Uttarakhand High Court

CLCON/199/2019 on 23 May, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                  2025:UHC:4327
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions              COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               CLCON/199/2019
                               Hon'ble Manoj Kumar Tiwari, J.

1. Mr. Arvind Vashisth, learned Senior Counsel assisted by Mr. Hemant Singh Mahra, learned counsel for the petitioner.

2. Mr. Devesh Ghildiyal, learned Brief Holder for the State of Uttarakhand/opposite party.

3. This contempt petition was filed alleging disobedience of the order dated 03.04.2018 passed in WPSB No. 484 of 2014. Operative portion of the said judgment is reproduced below:-

"11. Accordingly, the writ petition is allowed.

The State/respondents are directed to pay and release the salary to the petitioners at par with Allopathic Medical Officers and Dental Medical Officers from the date when the same was paid to the Allopathic and Dental Medical Officers, within a period of three months from today with arrears."

4. Learned Senior Counsel appearing for the petitioner submits that subsequent to passing of the order, petitioner and his employer entered into a settlement and in terms of said settlement, the entire dues have been cleared off. Thus, he submits that there is no grievance left now. He submits that petitioner has moved an application seeking withdrawal of the contempt petition.

5. For the reasons indicated in the application, the same (IA No. 13 of 2025:UHC:4327

2025) is allowed.

6. Accordingly, the contempt petition is dismissed, as withdrawn. Notices, issued to the opposite parties, are hereby discharged.

(Manoj Kumar Tiwari, J.) 23.05.2025

Aswal

NITI RAJ SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b0

ASWAL 8d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4 F4610C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.05.23 04:26:32 -07'00'

 
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