WPMS/486/2005
2025 Latest Caselaw 2783 UK

Uttarakhand High Court

WPMS/486/2005 on 22 May, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No.485 of 2005
                                  With
                                  WPMS No.486 of 2005
                                  Hon'ble Pankaj Purohit, J.

While dictating the judgment, it was felt that some more arguments are required in the matter for its proper adjudication.

2. The matter is accordingly directed to be listed on 10.06.2025 for further arguments.

(Pankaj Purohit, J.) 22.05.2025 PN