Uttarakhand High Court

Chairman Shri Guru Ram Rai vs Geeta Dobhal on 21 May, 2025

                                                    2025:UHC:4253-DB

   IN THE HIGH COURT OF UTTARAKHAND
              AT NAINITAL

      HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                         AND
           HON'BLE SRI JUSTICE ALOK MAHRA

                           21st May, 2025

                SPECIAL APPEAL No. 65 OF 2025

Chairman Shri Guru Ram Rai
Institute of Medical Health
And Sciences and Another                              ...Petitioners

                               Versus

Geeta Dobhal                                         ...Respondent
                                 With

                 SPECIAL APPEAL No. 64 OF 2025
                 SPECIAL APPEAL No. 66 OF 2025
                 SPECIAL APPEAL No. 67 OF 2025
                 SPECIAL APPEAL No. 68 OF 2025
                 SPECIAL APPEAL No. 69 OF 2025
                 SPECIAL APPEAL No. 70 OF 2025
                 SPECIAL APPEAL No. 71 OF 2025
                 SPECIAL APPEAL No. 72 OF 2025
                 SPECIAL APPEAL No. 73 OF 2025
                 SPECIAL APPEAL No. 77 OF 2025
                 SPECIAL APPEAL No. 80 OF 2025
                 SPECIAL APPEAL No. 82 OF 2025
                 SPECIAL APPEAL No. 83 OF 2025



Presence:-
Mr. Neeraj Garg, learned counsel for the appellants.


----------------------------------------------------------------------

JUDGMENT:

(per Hon'ble The Chief Justice Sri G. Narendar)

Learned counsel for the appellants submits that

the appellants have approached Hon'ble Supreme Court

against the interim order granted by the learned Single

Judge. In that view, the appellants cannot be permitted

to ride two horses.

2025:UHC:4253-DB

2. Accordingly, Special Appeals stand rejected as

withdrawn.

_______________ G. NARENDAR, C.J.

_______________ ALOK MAHRA, J.

Dt: 21st May, 2025 UJJWAL