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Unknown vs State Of Uttarakhand And Others
2025 Latest Caselaw 2741 UK

Citation : 2025 Latest Caselaw 2741 UK
Judgement Date : 21 May, 2025

Uttarakhand High Court

Unknown vs State Of Uttarakhand And Others on 21 May, 2025

                                                         2025:UHC:4229-DB


IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                 AND

       THE HON'BLE JUSTICE MR. ALOK MAHRA

                Writ Petition (SB) No.156 of 2025
                            21st May, 2025


  Vishal Kumar and others                           --     Petitioners

                                 Versus

  State of Uttarakhand and Others                   --Respondents
  ----------------------------------------------------------------------
  Presence:-
  Mr. Piyush Garg, learned counsel for the petitioners.
  Mr. P.C. Bisht, learned Addl. C.S.C. for the State.
  Mr. Mr. Pankaj Chaturvedi and Ms. Neeti Rana, learned counsel for
  respondent no.3.
  ---------------------------------------------------------------------

  JUDGMENT :

(per Mr. G. Narendar C. J.)

After hearing for sometime, learned counsel

for the petitioners would submit that a proposal has

already been mooted and forwarded by the third

respondent, whereby the third respondent has proposed

the creation of a separate cadre of A.E. (E&M) and A.E.

(Civil).

2. In that view of the matter, it would be

appropriate to await the decision of the Government, as

the Government is the employer and the creation of a

2025:UHC:4229-DB

separate cadre or abolition of the same is within the

domain of the employer alone.

3. In that view, the instant writ petition is

disposed of with a direction to respondent nos.1 & 2 to

expedite the consideration and disposal of the proposal

placed by the third respondent.

(G. NARENDAR, C. J.)

(ALOK MAHRA, J.) Dated: 21.05.2025 BS

BALWANT

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=fbbd191c8bdb8b16e8ca7937deaf72a17c02fe2eacbf28cd

SINGH f4ba7ce8640c5820, postalCode=263001, st=UTTARAKHAND, serialNumber=04E141DF4614F9A4D5F48346EB553DE5185F41875 5DC00A7A13C14A680C3FA90, cn=BALWANT SINGH Date: 2025.05.26 13:13:29 +05'30'

 
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