Uttarakhand High Court

Unknown vs Union Of India And on 8 May, 2025

                                                 2025:UHC:3628-DB



     IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

        HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                             AND
                 HON'BLE SRI JUSTICE ALOK MAHRA

           WRIT PETITION (S/B) No. 143 OF 2025

                           8th May, 2025


Kunal                               ......                Petitioner


                              Versus


Union of India and
and Others                          ......                Respondents



Presence:-
Mr. Ramji Srivastava, learned counsel for the petitioner.
Mr. Manoj Kumar, learned Standing Counsel for the Union of India.
Mr. Digvijay Nath Dubey and Mr. Jagdish Singh Bisht, learned
counsel for the caveator.


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JUDGMENT:

(per Hon'ble Justice Sri Alok Mahra)

After hearing learned counsel for the petitioner for

some time, learned counsel for the petitioner submits that

he does not want to press the present writ petition.

2. The submission of learned counsel is placed on

record.

2025:UHC:3628-DB

3. The writ petition is dismissed as withdrawn.

________________ G. NARENDAR, C.J.

____________ ALOK MAHRA, J.

Dt: 8th May, 2025 Ujjwal