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Naseem Ahmad vs State Of Uttarakhand And Others
2025 Latest Caselaw 103 UK

Citation : 2025 Latest Caselaw 103 UK
Judgement Date : 5 May, 2025

Uttarakhand High Court

Naseem Ahmad vs State Of Uttarakhand And Others on 5 May, 2025

                                                                                                                              2025:UHC:3460-DB


                  HIGH COURT OF UTTARAKHAND AT NAINITAL
          HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                              AND
               HON'BLE SRI JUSTICE ALOK MAHRA
                        05th MAY, 2025

                                                                                     WRIT PETITION (PIL)NO. 75 OF 2023
Naseem Ahmad                                                                                                             ......Petitioner
                                                                                                       Versus
State of Uttarakhand and others.                                                                                       .......Respondents
Counsel for the Petitioner                                                                         :      None.
Counsel for the State                                                                              :      Mr. P.C. Bisht, learned Additional
                                                                                                          Chief Standing Counsel.

JUDGMENT :

(per Mr. G. Narendar, C.J.)

Learned State Counsel submits that the reliefs

sought for in the instant writ petition have been answered;

that encroachments have been identified and removed,

and; construction of the road has already been completed.

2. There is no representation on behalf of the

petitioner.

3. In view of the positive assertion made by learned

State Counsel, the writ petition is dismissed as not

surviving for consideration.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 05th May, 2025 NISHANT

NISHANT KUMAR

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc00ec2b7462b452b32 6, postalCode=263001, st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC63A055CFD196169056 0487E670C, cn=NISHANT KUMAR Date: 2025.05.13 14:36:55 +05'30'

 
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