SA/174/2023
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Uttarakhand High Court

SA/174/2023 on 20 March, 2025

Author: Vivek Bharti Sharma

Bench: Vivek Bharti Sharma

             Office Notes, reports,
             orders or proceedings or
SL.
      Date   directions          and                    COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures
                                        SA No.174 of 2023
             20.03.2025
                                        Hon'ble Vivek Bharti Sharma, J.

Mr. Sudhir Kumar and Mr. Lokendra Dobhal, Advocates for the appellant.

2. Ms. Jeba Naaz, Advocate holding brief of Mr. Siddhartha Singh, Advocate for the respondent.

3. Learned counsel for the appellant would submit that this appeal was admitted by a Coordinate Bench of this Court, vide its order dated 29.02.2024, but no stay order was granted at the time of admitting the appeal. He would submit that without any stay the purpose of filing this second appeal would frustrate and the appeal would render infructuous.

4. In view of the above and in the interest of justice, it is directed that till the next date of listing, the effect and operation of the impugned judgments and orders shall remain stayed.

5. List on 24.06.2025.

(Vivek Bharti Sharma, J.) 20.03.2025 Rajni