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Aajam vs State Of Uttarakhand & Others
2025 Latest Caselaw 3345 UK

Citation : 2025 Latest Caselaw 3345 UK
Judgement Date : 26 June, 2025

Uttarakhand High Court

Aajam vs State Of Uttarakhand & Others on 26 June, 2025

                                                             2025:UHC:5412-DB

   HIGH COURT OF UTTARAKHAND AT NAINITAL
  HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                                        AND
             HON'BLE SRI JUSTICE ALOK MAHRA
                             26TH JUNE, 2025
   HABEAS CORPUS PETITION NO. 14 OF 2025
Aajam                          ......Petitioner.
                       Versus
State of Uttarakhand & others .......Respondents.

Counsel for the Petitioner          :        Mr. Karan Anand, learned counsel.
Counsel for the State               :        Mr. J.S. Virk, learned Deputy Advocate
                                             General.
Counsel for Respondent Nos.4 to 9   :        Ms. Irum Zeba, learned counsel.
JUDGMENT :

(per Mr. G. Narendar, C.J.)

The petitioner is present before the Court along

with the corpus. It is seen that the baby, son of the

petitioner (corpus herein), is gelling well and appears to be

attached to the father.

2. Learned counsel for the petitioner has also

placed before the Court receipt and the admission form to

demonstrate the admission of the corpus in Shri Guru Ram

Rai Public School, Patel Nagar, Dehradun.

3. In that view of the matter, the corpus being in

the custody of the petitioner, who is the father and natural

guardian, the petition does not call for further direction.

4. Be that as it may, respondent nos.4 to 9 being

the maternal grant parents and others related to late

mother of the corpus, we deem it appropriate to direct the

petitioner to permit visitation by private respondent nos.4

2025:UHC:5412-DB

to 9, in the event they desire to meet the corpus. The

petitioner shall not deny visitation rights to private

respondents.

5. Petition stands ordered accordingly.

6. There shall be no order as to costs.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 26th June, 2025 NISHANT

NISHANT

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc00ec2b746

KUMAR 2b452b326, postalCode=263001, st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC63A055CFD1 961690560487E670C, cn=NISHANT KUMAR Date: 2025.07.04 12:24:01 +05'30'

 
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