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WPMS/705/2025
2025 Latest Caselaw 3285 UK

Citation : 2025 Latest Caselaw 3285 UK
Judgement Date : 25 June, 2025

Uttarakhand High Court

WPMS/705/2025 on 25 June, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No.629 of 2025
                                  WPMS No.704 of 2025
                                  WPMS No.705 of 2025
                                  Hon'ble Ravindra Maithani, J.

Mr. D.S. Patni, Senior Advocate assisted by Mr. Dharmendra Barthwal, Advocate for the petitioners.

Mr. M.S. Bisht, Brief Holder for the State.

Arguments heard, judgment reserved.

(Ravindra Maithani J.) 25.06.2025 RV

 
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