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WPMS/1914/2024
2025 Latest Caselaw 3187 UK

Citation : 2025 Latest Caselaw 3187 UK
Judgement Date : 23 June, 2025

Uttarakhand High Court

WPMS/1914/2024 on 23 June, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

27                                WPMS No. 1914 of 2025
                                  WPMS No. 944 of 2025
                                  Hon'ble Ravindra Maithani, J.

Mr. Aditya Singh and Mr. Eshan Sachdeva, Advocates for the petitioners.

Mr. Manoj Kumar, Standing Counsel for the Union of India/respondent no.1 Mr. Ganesh Kandpal, D.A.G. for the State.

Dr. K.H. Gupta, Advocate for the respondent no.4.

Mr. Naresh Pant, Advocate for the respondent no.3.

Mr. Raunak Pant, Advocate for the respondent no.5.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 23.06.2025 Jitendra

 
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