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FA/63/2025
2025 Latest Caselaw 3157 UK

Citation : 2025 Latest Caselaw 3157 UK
Judgement Date : 20 June, 2025

Uttarakhand High Court

FA/63/2025 on 20 June, 2025

Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                           COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures


                                      FA No. 63 of 2025
                                      Hon'ble Rakesh Thapliyal, J.

1. Ms. Irum Zeba, learned counsel for the appellant.

2. The instant first appeal is arising out of a common judgment and order dated 03.01.2025 passed by the learned Civil Judge (Sr. Div.), Haridwar in Civil Suit No. 54 of 2006 and Civil Suit No. 55 of 2006, which were dismissed.

3. As per office report, the instant first appeal is well within time.

4. Admit.

5. Issue notice to the respondents.

6. Steps be taken within a week.

7. Summon the record of Civil Suit No. 55 of 2006.

8. List after service report along with FA No. 60 of 2025.

(Rakesh Thapliyal, J.) 20.06.2025.

SKS

 
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