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Mahendra Lal vs Managing Director
2025 Latest Caselaw 2833 UK

Citation : 2025 Latest Caselaw 2833 UK
Judgement Date : 10 June, 2025

Uttarakhand High Court

Mahendra Lal vs Managing Director on 10 June, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
     HIGH COURT OF UTTARAKHAND AT NAINITAL

            Writ Petition No.930 of 2025 (S/S)
Mahendra Lal                                           ..........Petitioner
                                     Vs.
Managing Director, Uttarakhand Transport Corporation
and others                                       ............. Respondents
Present :   Mr. K.K. Joshi, Advocate for the petitioner.
            Mr. Lalit Samant, Advocate for the respondents.


                                JUDGMENT

Hon'ble Ravindra Maithani, J. (Oral)

By means of the instant petition, the petitioner

seeks the following reliefs:-

"a. Issue a Direction or Writ in the nature of Mandamus thereby direct the respondent to pay the entire deducted/recovered amount of Rs.59,520/- from total re-calculated gratuity amount and further the amount which comes as per actual last drawn salary with statutory bank interest.

b. Pass any other order or orders as this Hon'ble Court may deem fit any necessary in the interest of justice.

c. Award the cost of litigation"

2. Heard learned counsel for the parties and

perused the record.

3. At the very outset, learned counsel for the

petitioner would submit that the matter is squarely

covered by the judgment dated 04.04.2024, passed by the

Division Bench of this Court in Special Appeal No.245 of

2022, Managing Director, Uttarakhand Transport

Corporation, Dehradun and others vs. Ashok Kumar

Saxena; and connected cases.

4. Learned counsel for the respondents admits

this fact.

5. The matter is covered, therefore, instant

petition is decided in terms of the judgment dated

04.04.2024, passed by the Division Bench of this Court in

Special Appeal No.245 of 2022, Managing Director,

Uttarakhand Transport Corporation, Dehradun and

others vs. Ashok Kumar Saxena; and connected cases.

(Ravindra Maithani, J.) 10.06.2025 Sanjay

SANJAY

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH

2.5.4.20=e50e50b49596520698eff87e0a08bbd504686df4d 1afc60f54a287831dec46fe, postalCode=263001,

KANOJIA st=UTTARAKHAND, serialNumber=26EEB7122ED0DD23233A255DD8EC450A84 B515A087CAEFD1B3179A7DEAE40699, cn=SANJAY KANOJIA Date: 2025.06.11 10:03:15 +05'30'

 
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