CLCON/74/2025
2025 Latest Caselaw 1146 UK

Uttarakhand High Court

CLCON/74/2025 on 6 June, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
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SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
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                                 CLCON 74/2025
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Dushyant Mainali, Advocate, for the petitioner. (2) This contempt petition has been filed alleging disobedience of the order dated 17.12.2024, passed in WPSB No. 758 of 2024. By the said judgment, Uttarakhand Medical Service Selection Board was directed to recommend name of the petitioner to the appointing authority.

(3) Today, Mr. Dushyant Mainali, learned Counsel for the petitioner, on instructions, submits that after filing of the contempt petition, petitioner's name has been recommended by the selecting body to the appointing authority.

                                 (4)     In        view   of          the     said
                                 development,       contempt         petition   is
                                 closed.

(Manoj Kumar Tiwari, J.)

6.6.2025 Pr