C482/2852/2019
2025 Latest Caselaw 909 UK

Uttarakhand High Court

C482/2852/2019 on 14 July, 2025

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                               C482 No.2852 of 2019
                               Hon'ble Ashish Naithani, J.

Mr. R.P. Nautiyal, learned Senior Counsel assisted by Mr. Pavan Kumar Nath, learned counsel for the Applicant.

2. Mr. Rakesh Negi, learned Brief Holder for the State.

3. Heard.

4. Judgment reserved.

(Ashish Naithani, J.) 14.07.2025 Arti