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Abhishek And Others. .....Petitioners vs State Of Uttarakhand And Others
2025 Latest Caselaw 903 UK

Citation : 2025 Latest Caselaw 903 UK
Judgement Date : 14 July, 2025

Uttarakhand High Court

Abhishek And Others. .....Petitioners vs State Of Uttarakhand And Others on 14 July, 2025

                                                                            2025:UHC:6060-DB


          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                      AND
                        HON'BLE SRI JUSTICE ALOK MAHRA
                                                     14TH JULY, 2025
                         WRIT PETITION (PIL) No. 111 OF 2025

Abhishek and others.                                                     .....Petitioners
                          Versus
State of Uttarakhand and others.                                            ...Respondents
Counsel for the petitioners.                            :
                               Mr. Yogesh Kumar Joshi and Mr.
                               Danish Khan, learned counsel.
Counsel for the respondents. : Mr. J.S. Bisht, learned Standing
                               Counsel for the State.
                               Ms. Anjali Bhargawa, learned counsel
                               for respondent Nos. 3 and 4.
JUDGMENT :

(per Sri G. Narendar, C.J.)

In view of the earlier order dated 27.08.2024,

rendered in WPPIL No. 109 of 2024, the instant writ petition is

not maintainable, as liberty was granted therein to avail of the

alternative remedy and not to approach this Court on the

same cause of action.

2. In that view, the instant writ petition stands

rejected.

3. There shall be no order as to costs.

4. Pending application, if any, also stands rejected.

_______________ G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 14th July, 2025 Rathour

PRAVIND Digitally signed by PRAVINDRA SINGH RATHOUR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

RA SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d 9e3aeb1097d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A40

RATHOUR CC6179B8E010331BA695239171F906FD5C45 C4E8, cn=PRAVINDRA SINGH RATHOUR Date: 2025.07.16 11:49:15 +05'30'

 
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