C482/749/2024
2025 Latest Caselaw 854 UK

Citation : 2025 Latest Caselaw 854 UK
Judgement Date : 10 July, 2025

Uttarakhand High Court

C482/749/2024 on 10 July, 2025

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                              C482 No.749 of 2024
                              HON'BLE ASHISH NAITHANI, J.

Mr. Parikshit Saini, learned counsel for the Applicant.

2. Mr. Rakesh Negi, learned Brief Holder, for the State of Uttarakhand.

3. Arguments heard. Judgment reserved.

(ASHISH NAITHANI, J.) 10.07.2025 Nitesh/

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