CRLA/257/2007
2025 Latest Caselaw 851 UK

Uttarakhand High Court

CRLA/257/2007 on 10 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  CRLA No.250 of 2007
                                  With
                                  CRLA No.257 of 2007
                                  Hon'ble Pankaj Purohit, J.

Mr. Vinod Sharma, Advocate for the appellants.

2. Mr. S.S. Chauhan, D.A.G. with Mr. Vikash Uniyal, B.H. for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 10.07.2025 SK