Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

AO/229/2025
2025 Latest Caselaw 749 UK

Citation : 2025 Latest Caselaw 749 UK
Judgement Date : 4 July, 2025

Uttarakhand High Court

AO/229/2025 on 4 July, 2025

               Office Notes,
            reports, orders or
             proceedings or
No   Date                                         COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures
                                 AO No. 229 of 2025
                                 Hon'ble Subhash Upadhyay, J.

Mr. Suhaas Ratna Joshi and Mr. Pankaj Singh Chauhan, learned counsel for the appellants.

2. Present Appeal from Order has been preferred against the judgment and order

of 2022, Kamla Bisht and another vs. Sharad Kumar Chandra Pande and another, whereby learned Civil Judge (S/D), Nainital has granted temporary injunction under Order XXXIV Rules 1 & 2 read with Section 151 of C.P.C.

3. Issue notice to the respondents.

4. Steps to be taken within a week.

5. List this matter on 21st August, 2025.

(Subhash Upadhyay, J.) 04.07.2025 Kaushal

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter