SPLA/184/2025
2025 Latest Caselaw 1293 UK

Uttarakhand High Court

SPLA/184/2025 on 23 July, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SPLA No. 184 of 2025
                                 With
                                 GA No. 52 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

1. Mr. Dinesh Chauhan, learned AGA for the State of Uttarakhand/appellant.

2. Perusal of the impugned judgment reveals that page nos. 27 & 28 altogether are missing. Registry, however, has failed to take note of this defect.

3. Registrar (Judicial) is directed to furnish the comments on the aforesaid aspect, within one week.

4. List this case on 30.07.2025.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 23.07.2025

Aswal