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SA/75/2025
2025 Latest Caselaw 1008 UK

Citation : 2025 Latest Caselaw 1008 UK
Judgement Date : 18 July, 2025

Uttarakhand High Court

SA/75/2025 on 18 July, 2025

               Office Notes,
            reports, orders or
             proceedings or
No   Date                                      COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures
                                 IA No. 02 of 2025 (Amendment application)
                                 In
                                 SA No. 75 of 2025
                                 Hon'ble Subhash Upadhyay, J.

Mr. M.S. Tyagi, Senior Advocate assisted by Mr. Ankush Negi, Advocate for the appellants.

2. An application being IA No. 02 of 2025 has been filed on behalf of the appellant seeking permission to amend the date of the impugned judgment and decree passed by 1st Additional District Judge, Dehradun in Civil Appeal No. 84 of 2022 titled " Shivraj Singh (Dead) and Anr. vs. Smt. Praveen Kumari and Anr." instead of 11.02.2005 to 04.04.2025.

3. For the reasons stated the Amendment application is allowed. Accordingly, let necessary amendment be carried within three days.

4. List this matter on 25.07.2025.

(Subhash Upadhyay, J.) 18.07.2025

Nahid

 
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