WPSS/1402/2021
2025 Latest Caselaw 6319 UK

Uttarakhand High Court

WPSS/1402/2021 on 15 December, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

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                                      WPSS No. 1402 of 2021
                                      Hon'ble Rakesh Thapliyal, J.

1. Ms. Priyanka Agrawal, learned counsel for the petitioner.

2. Mrs. Neeti Rana, learned counsel for the respondent.

3. Put up this matter next week in order to enable the learned counsel for the respondent to examine whether the issue is covered by the judgment as relied upon by the petitioner or not

(Rakesh Thapliyal, J.) 15.12.2025 PR