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WPSS/782/2021
2025 Latest Caselaw 6317 UK

Citation : 2025 Latest Caselaw 6317 UK
Judgement Date : 15 December, 2025

[Cites 1, Cited by 0]

Uttarakhand High Court

WPSS/782/2021 on 15 December, 2025

Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                             COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures




                                      WPSS No. 782 of 2021
                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Ghanshyam Joshi, learned counsel for the petitioner.

2. Mr. Pradeep Hairiya, learned Standing Counsel for the State.

3. In paragraph-6 of the counter affidavit the respondent gives reference of some claim petition but where this claim petition is this is not clear.

4. Put up this matter on 17.12.2025 in order to enable the State counsel to clarify the position, since, according to the petitioner the issue is now covered by the judgment of the Hon'ble Apex Court 'State of U.P. vs. Dinesh Kumar Sharma' decided on 20.03.2025.

(Rakesh Thapliyal, J.) 15.12.2025 PR

 
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