WPMS/1532/2025
2025 Latest Caselaw 6236 UK

Uttarakhand High Court

WPMS/1532/2025 on 15 December, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

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                                   WPMS No. 1532 of 2025
                                   Hon'ble Manoj Kumar Tiwari, J

                                   1.

Mr. Atul Kumar Bansal, learned counsel for the petitioner.

2. Mr. Ganesh Kandpal, learned Deputy Advocate General for the State of Uttarakhand.

3. Mr. Mani Kumar, learned counsel for the caveator.

4. Today the matter is listed on modification application.

5. In the interest of justice, prayer for modification (MCC No. 2 of 2025) is partly allowed.

6. In para 4 of judgment dated 06.06.2025, the expression "pending application" is substituted as "pending suit".

(Manoj Kumar Tiwari, J) 15.12.2025 Aswal