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WPMB/1026/2025
2025 Latest Caselaw 6064 UK

Citation : 2025 Latest Caselaw 6064 UK
Judgement Date : 3 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/1026/2025 on 3 December, 2025

                                                     2025:UHC:10754-DB


IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

          Writ Petition Misc. Bench No.1026 of 2025
                          3 December, 2025


  Brahampal Singh and Others                      --------Petitioners

                                 Versus

  State of Uttarakhand and Others                -------Respondents
  ----------------------------------------------------------------------
  Presence:-
  Mr. Parikshit Saini, learned counsel for the petitioners.
  Mr. Gajendra Tripathi, learned Standing Counsel for the State of
  Uttarakhand.
  Mr. I.D. Paliwal, learned counsel for the State of U.P.
  ----------------------------------------------------------------------
  JUDGMENT :

(per Mr. G. Narendar C. J.)

Learned counsel for the petitioners prays

leave to withdraw the writ petition listed as defective

today and prays that he may be granted liberty to file

afresh after providing better particulars.

2. Submission is placed on record.

3. Writ petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 03.12.2025 KK/SS

 
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