C482/1067/2014
2025 Latest Caselaw 3783 UK

Uttarakhand High Court

C482/1067/2014 on 28 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.1067 of 2014
                                  Hon'ble Pankaj Purohit, J.

Mr. Lokendra Dobhal, Advocate for the applicant.

2. Mr. S.C. Dumka, A.G.A. for the State.

3. Mr. Lalit Miglani, Advocate holding brief of Mr. Pankaj Miglani, Advocate for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 28.08.2025 SK