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WPMS/2913/2019
2025 Latest Caselaw 3751 UK

Citation : 2025 Latest Caselaw 3751 UK
Judgement Date : 27 August, 2025

Uttarakhand High Court

WPMS/2913/2019 on 27 August, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No.2907 of 2019, WPMS No.2909 of 2019
                                  WPMS No.2913 of 2019, WPMS No.2914 of 2019
                                  Hon'ble Pankaj Purohit, J.

Mr. V.K. Kaparuwan, learned counsel for the petitioner(s).

2. Mr. M.C. Pant, learned counsel for the respondent(s).

3. Urgency Applications (IA Nos.13238 and 13239 of 2025) are allowed.

4. It is submitted by learned counsel for the parties that pleadings have been exchanged between the parties.

5. Heard learned counsel for the parties at length.

6. Judgment reserved.

(Pankaj Purohit, J.) 27.08.2025 PN

 
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