Citation : 2025 Latest Caselaw 1756 UK
Judgement Date : 6 August, 2025
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
SPA No.172 of 2025
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Subhash Upadhyay, J.
Mr. Jagdish Bisht, Standing Counsel for the State.
2. Mr. Rajesh Sharma, Advocate with Ms. Neeti Rana, Advocate for the respondent.
3. Learned State Counsel is directed to bring on record the judgment rendered in SPA No.940 of 2018.
4. List on 12.08.2025.
(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 06.08.2025 06.08.2025
Rajni
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