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GA/8/2025
2025 Latest Caselaw 1707 UK

Citation : 2025 Latest Caselaw 1707 UK
Judgement Date : 4 August, 2025

Uttarakhand High Court

GA/8/2025 on 4 August, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
               Office Notes,
            reports, orders or
             proceedings or
No   Date                                        COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures

                                 SPLA No.21 of 2025
                                 With
                                 GA No.8 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

Mr. K.S. Bora, learned Deputy Advocate General along with Mr. Dinesh Chauhan, learned Assistant Government Advocate and Mr. J.P. Kandpal, learned Brief Holder for the State/Appellant.

2. Learned State Counsel assures that he will file undertaking that English Translation of the impugned judgment shall be provided as and when required.

3. On his request, list this case on 27.08.2025.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 04.08.2025 SS

 
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