CRLR/436/2025
2025 Latest Caselaw 1705 UK

Uttarakhand High Court

CRLR/436/2025 on 4 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
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                                  CRLR No.436 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Mani Kumar, learned counsel for the revisionist.

2. Mr. S.S. Chauhan, learned D.A.G. with Mr. Vikas Uniyal, learned Brief Holder for the State of Uttarakhand/respondent No.1.

3. Learned State Counsel submits that the State has already filed counter affidavit, which is taken on record.

4. Put up on 14.08.2025, enabling the revisionist to surrender before the Court pursuant to the judgment and order impugned.

(Pankaj Purohit, J.) 04.08.2025 PN