CRLR/309/2023
2025 Latest Caselaw 1462 UK

Uttarakhand High Court

CRLR/309/2023 on 1 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                   CRLR No.309 of 2023
                                   Hon'ble Pankaj Purohit, J.

Mr. B.S. Koranga, learned counsel i/b Mr. Rajeev Pathak, learned counsel for the revisionist.

2. Mr. Vikash Uniyal, learned B.H. for the State.

3. Mr. Pradeep Chamyal, learned counsel for respondent no.2.

4. Learned counsel for the revisionist submits that respondent no.2 has contracted second marriage after passing of judgment impugned in present matter. He seeks time to submit the proof to substantiate his assertion. Let him do so within two weeks.

5. List on 27.08.2025.

(Pankaj Purohit, J.) 01.08.2025 R.Dang