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C482/77/2013
2025 Latest Caselaw 3880 UK

Citation : 2025 Latest Caselaw 3880 UK
Judgement Date : 25 April, 2025

Uttarakhand High Court

C482/77/2013 on 25 April, 2025

                  Office N ot e s,
                re port s, or de rs                                                   2020:UHC:10011
                or pr oce e dings
SL.
       Da t e     or dire ct ions                    COURT'S OR JUDGE'S ORDERS
N o.
                a nd Re gist ra r's
                   orde r w it h
                   Signa t ure s
                                      C- 482 Pet it ion No. 77 of 2023
                                      Hon'ble Alok Mahra, J.

Mr. Abhishek Verma, learned counsel for the applicant.

2. Mr. Deepak Bisht, learned Deputy Advocate General, assisted by Mr. Devendra Singh, learned AGA for the State.

3. State shall apprise the Court on the next date that whether any appeal has been filed against the judgment of acquittal passed in Criminal case No. 99 of 2013, State vs. Vikash Kumar Garg and another.

4. List this matter on 02.05.2025.

(Alok Mahra, J.) 25.04.2025 Kaushal

 
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