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M/S Om Security And Cleaning Service vs Union Of India And Others
2025 Latest Caselaw 3878 UK

Citation : 2025 Latest Caselaw 3878 UK
Judgement Date : 25 April, 2025

Uttarakhand High Court

M/S Om Security And Cleaning Service vs Union Of India And Others on 25 April, 2025

                                                                                          2025:UHC:3073-DB
        HIGH COURT OF UTTARAKHAND AT NAINITAL
      HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                                                                    AND
                                                  HON'BLE SRI JUSTICE ALOK MAHRA
                                                            25thAPRIL, 2025

                                WRIT PETITION (M/B)NO.178 OF 2025
M/s Om Security and Cleaning Service                                                 ......Petitioner.
                                                                   Versus
Union of India and others.                                                  .......Respondents
Counsel for the petitioner                                     :      Mr. Aditya Pratap Singh, learned
                                                                      counsel.
Counsel for the Union of India                                 :      Mr. Saurav Adhikari, learned CGSC.
Counsel for respondent Nos. 2                                  :      Mr. Ajay Singh Bisht, learned
and 3                                                                 counsel.
JUDGMENT :

(per Mr. G. Narendar, C.J.)

Learned counsel for the petitioner submits that in view of certain subsequent developments, he may be permitted to withdraw the writ petition and liberty be granted to him to move the Commercial Court.

2. Learned counsel for the respondents consent to the same.

3. In that view, the instant writ petition is dismissed as withdrawn. Liberty is reserved to the petitioner to make a claim before the Commercial Court.

4. Pending application, if any, also stands disposed of.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 25thApril, 2025 Rathour

PRAVINDRA Digitally signed by PRAVINDRA SINGH RATHOUR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d9e3aeb 1097d17dbb53d481cabd25946eed,

RATHOUR postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A40CC617 9B8E010331BA695239171F906FD5C45C4E8, cn=PRAVINDRA SINGH RATHOUR Date: 2025.05.02 14:34:53 +05'30'

 
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