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C482/1653/2019
2025 Latest Caselaw 3537 UK

Citation : 2025 Latest Caselaw 3537 UK
Judgement Date : 3 April, 2025

Uttarakhand High Court

C482/1653/2019 on 3 April, 2025

Author: Vivek Bharti Sharma
Bench: Vivek Bharti Sharma
                   Office     Notes,
                   reports, orders
                   or proceedings
SL.
         Date      or     directions                    COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                   order        with
                   Signatures
      03.04.2025                       C528 No.204 of 2025
                                       With
                                       C482 No.1653 of 2019
                                       Hon'ble Vivek Bharti Sharma, J.

Mr. Arvind Vashishtha, learned Senior Counsel assisted by Mr. Mohd. Umar, Advocate for the petitioners.

2. Mr. Akshay Latwal, learned Brief Holder for the State.

3. Mr. Bilal Ahmed, learned counsel for respondent no.2.

4. Heard.

5. Judgment reserved.

(Vivek Bharti Sharma, J.) 03.04.2025 SS

 
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