Pawanjyot Kaur @ Ena vs Amandeep Singh Saluja
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Uttarakhand High Court

Pawanjyot Kaur @ Ena vs Amandeep Singh Saluja on 5 September, 2024

                                                    2024:UHC:6405-DB
     HIGH COURT OF UTTARAKHAND AT NAINITAL
     HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                        AND
      HON'BLE SRI JUSTICE RAKESH THAPLIYAL
                5th September, 2024
                     A.O. NO. 128 Of 2024


Pawanjyot Kaur @ Ena                              .......Appellant.
                              Versus

Amandeep Singh Saluja                            .......Respondent

Counsel for the appellant      :   Mr. S.S. Ajmani, learned counsel.
Counsel for the respondent     :   Mr. Gaurav Singh, learned counsel


JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Present Appeal has been filed by the appellant-

wife challenging the order dated 14.03.2024 passed by

the learned Judge, Family Court, Haldwani in

Matrimonial Case No. 162/2021 titled as 'Amandeep

Saluja vs. Pawanjyot Kaur @Ena' under Section 13 of

the Hindu Marriage Act, 1955, whereby the opportunity

of the appellant to cross-examine PW-1 has been

closed.

2. Today, learned counsel for the respondent states

that the respondent has no objection, if one single

opportunity is given to the appellant to cross-examine

the witnesses.

3. Therefore, since the counsel for the respondent is

not objecting to the Appeal filed by the appellant that

her right to cross-examine the witnesses can continue, 2024:UHC:6405-DB the impugned order dated 14.03.2024 passed by the

learned Judge, Family Court, Haldwani in Matrimonial

Case No. 162/2021 titled as 'Amandeep Saluja vs.

Pawanjyot Kaur @Ena' under Section 13 of the Hindu

Marriage Act, 1955 is set aside and a direction is given

to the Family Court to give one single opportunity to

the appellant to cross examine all the witnesses.

4. In view of the above direction, the Appeal stands

allowed.

5. Pending application, if any, also stands disposed

of.

______________

RITU BAHRI, C.J.

__________________ RAKESH THAPLIYAL, J.

Dt: 5th September, 2024 Rathour

PRAVINDR

AS 2.5.4.20=23699ccc2fd40ad81b6fd13323779d 9e3aeb1097d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A4

RATHOUR 0CC6179B8E010331BA695239171F906FD5C4 5C4E8, cn=PRAVINDRA S RATHOUR Date: 2024.09.10 13:09:05 +05'30'