WPMB/285/2024
2024 Latest Caselaw 1976 UK

Uttarakhand High Court

WPMB/285/2024 on 2 September, 2024

                                                              2024:UHC:6308-DB

        HIGH COURT OF UTTARAKHAND AT
                  NAINITAL
                HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                     AND
                  HON'BLE SRI JUSTICE RAKESH THAPLIYAL

             WRIT PETITION (M/B) NO. 285 OF 2024
                     02ND SEPTEMBER, 2024
M/s Doora Craft                                               .....Petitioner.
                                   Versus
State of Uttarakhand & others                                ....Respondents.
Counsel for the Petitioner                 :         None.
Counsel for the State                      :         Mr. M.S. Bisht, learned Brief
                                                     Holder.

The Court made the following:
JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Learned State Counsel has informed that the

petitioner had challenged the tender dated 10.07.2024

(Annexure-2 to this writ petition), which has now been

cancelled as per the letter dated 02.09.2024, sent by

Executive Engineer, Nagar Panchayat Chaukhutiya,

District Almora.

2. In view of the above, the writ petition has

now rendered infructuous, and the same is dismissed,

as such.

3. Pending application, if any, also stands

disposed of.

(RITU BAHRI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 02nd September, 2024 NISHANT