M/S Sai-Ba Engineers vs Uttarakhand Agricultural Produce ...
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Uttarakhand High Court

M/S Sai-Ba Engineers vs Uttarakhand Agricultural Produce ... on 15 March, 2024

      IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL
           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                            15th MARCH, 2024

   ARBITRATION APPLICATION No.77 OF 2023
M/s Sai-Ba Engineers              ...Applicant
                     Versus

Uttarakhand Agricultural Produce Marketing Board
                                         ...Respondent

Counsel for the applicant          :   Mr. Vikas Bahuguna, learned counsel.

Counsel for respondent             :   Mr. Vipul Sharma, learned counsel with
                                       Mr. N.S. Pundir, learned counsel.


JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Learned counsel for the parties states that they have settled their dispute.

2. In view of the above statement, the arbitration application is disposed of.

______________ RITU BAHRI, C.J.

Dt:15th March, 2024 NR/