Nagar Palika Jaspur vs Smt. Pinki Nazil And Others
2024 Latest Caselaw 149 UK

Uttarakhand High Court

Nagar Palika Jaspur vs Smt. Pinki Nazil And Others on 23 February, 2024

     HIGH COURT OF UTTARAKHAND AT
               NAINITAL
      THE HON'BLE CHIEF JUSTICE MS. RITU BAHRI
                        AND
      THE HON'BLE JUSTICE SRI RAKESH THAPLIYAL

                      23rd February, 2024
           Special Appeal No. 459 of 2022
Nagar Palika Jaspur                        ........Appellant
                              Versus

Smt. Pinki Nazil and others               ........Respondents

Counsel for the appellant     : Mr. D.S. Patni, learned senior
                                counsel assisted by Mr. Mohammad
                                Shah, learned counsel.
Counsel for the State of      : Ms. Rajni Supyal, learned Brief
Uttarakhand                     Holder.

Upon hearing the learned Counsel, the Court made the
following:

Judgment: (per Ms. Ritu Bahri, C.J.)

             Keeping in view the order passed by this Court
on 22.02.2024, in Writ Petition (S/B) No. 616 of
2018, Narendra Singh and another Vs. State of
Uttarakhand and others and other connected matters,
this Special Appeal is being disposed of so that the
matter can be taken by the learned Single Bench.


2.           Let the case/Writ Petition be listed before the
learned Single Judge on 5th March, 2024.


3.           The Special Appeal is disposed of accordingly.


                                   ___________________________
                                              Ritu Bahri, C.J.

___________________________ Rakesh Thapliyal, J. Dt: 23rd February, 2024

S/M